| Sections | Particulars |
|---|---|
| Chapter XII | Of Offences Relating To Coin And Government Stamps |
| 236 | Abetting in India the counterfeiting out of India of coin |
| Description | Whoever, being within 128[India], abets the counterfeiting of coin out of 128[India], shall be punished in the same manner as if he abetted the counterfeiting of such coin within 128[India]. |
86540
103860
630
114
59824